Friday, 15, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Jai Kumar Sharma S/O Shri Narayan ... vs Hemchand (2023:Rj-Jp:16716)
2023 Latest Caselaw 3123 Raj/2

Citation : 2023 Latest Caselaw 3123 Raj/2
Judgement Date : 4 August, 2023

Rajasthan High Court
Jai Kumar Sharma S/O Shri Narayan ... vs Hemchand (2023:Rj-Jp:16716) on 4 August, 2023
Bench: Ganesh Ram Meena
[2023:RJ-JP:16716]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 26912/2018

Jai Kumar Sharma S/o Shri Narayan Sharma, Resident Of Mandir
Saligram Ji, Nai Mandi, Station Road, Bharatpur.
                                                                 ----Petitioner
                                    Versus
1.       Hemchand, (Deceased)

2.       Ravindra Kumar S/o Late Shri Hemchand, R/o Near
         Saligram Mandir, Bharatpur.
3.       Lalita Devi W/o Shri Balkishan Sharma, D/o Late Shri
         Hemchand, R/o Arawali School, Back Of Laxman Temple,
         Bharatpur.
4.       Kamla W/o Shri Madan Gopal Sharma, D/o Late Shri
         Hemchand, R/o House Board Colony, Opposite Telephone
         Exchange, Krishna Nagar, Bharatpur.
5.       Chanchal W/o Shri Girishchand Sharma D/o Late Shri
         Hemchand, Resident Of B-58, Jagdamba Nagar, Back Of
         Heerapura Power House, Jaipur.
6.       Daya W/o Shri Hansraj Sharma D/o Late Shri Hemchand,
         Resident Of House No. 469, Street No. 3, Anand Bihar,
         Deedwara, Kota.
7.       Smt. Shakuntla W/o Shri Krishan Kumar, Resident Of
         Vdara House, Ravindra Kumar Tiwari, Near Saligram
         Temple, Bharatpur.
8.       Devendra Kumar Sharma S/o Shri Krishan Kumar
         Sharma, Resident Of Vdara House, Ravindra Kumar
         Tiwari, Near Saligram Temple, Bharatpur.
9.       Prashant Kumar Sharma S/o Shri Krishan Kumar Sharma,
         Resident Of Vdara House, Ravindra Kumar Tiwari, Near
         Saligram Temple, Bhartpur.
10.      Kapil Sharma S/o Late Shri Dhanesh Chand, Resident Of
         Near Post Office, Nai Mandi, Bharatpur.
11.      Rashmi Sharma D/o Shri Dhanesh Chand Sharma,
         Resident Of Near Post Office, Nai Mandi, Bharatpur, At
         Present Wife Of Deepak Sharma C/o Shri Prem Prakash
         Sharma App-I, 31, Krishna Nagar Colony, Near Ambedkar
         Circle, Alwar.
12.      Meenu D/o Late Shri Dhaneshchand W/o Shri Madhur
         Sharma Vdara Shri Bhudev Sharma, Resident Of Outside
         Of Hathura Darwaja, Golbagh, Bharatpur.
13.      Amit Agarwal S/o Late Shri Laxman Prasad, R/o Opposite
         Chandani Marriage Home, Purohit Mohalla, Tehsil And
         District Bhartpur.
14.      Smt. Malti Devi W/o Late Shri Laxman Prasad, R/o
         Opposite Chandani Marriage Home, Purohit Mohalla,
         Tehsil And District Bharatpur.

                     (Downloaded on 11/11/2023 at 06:55:02 PM)
                                    [2023:RJ-JP:16716]                   (2 of 2)                       [CW-26912/2018]


                                   15.      Smt. Seema Agarwal W/o Shri Sanjay Chandra, C/o M/s
                                            Gyanar Engineering Sales, 28, Goutam Budh Marg,
                                            Lakhnau (U.p.)
                                   16.      Smt. Reena Agarwal W/o Shri Narendra Agarwal, R/o 19-
                                            A, Shanti Nagar Society, Opposite Ispring Wal Society,
                                            Near Umi, Char Rasta, Alkapuri, Baroda (Gujrat.)
                                   17.      Smt. Tanu Agarwal W/o Shri G.k. Agarwal, R/o 1601A/3A,
                                            Greenakad, Lasain Sawala, Andheri West, Mumbai
                                            400053
                                                                                                    ----Respondents

For Petitioner(s) : None present For Respondent(s) : Mr. J.K. Moolchandani

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/08/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, stay application and all other pending application/s, if

any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA/2

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter