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Harpal Singh Son Of Shri Jagdish ... vs Nagar Palika (2023:Rj-Jp:16391)
2023 Latest Caselaw 3064 Raj/2

Citation : 2023 Latest Caselaw 3064 Raj/2
Judgement Date : 3 August, 2023

Rajasthan High Court
Harpal Singh Son Of Shri Jagdish ... vs Nagar Palika (2023:Rj-Jp:16391) on 3 August, 2023
Bench: Ganesh Ram Meena
                                   [2023:RJ-JP:16391]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       S.B. Civil Writ Petition No. 13592/2021

                                   Harpal Singh Son Of Shri Jagdish Prasad Jat, Aged About 33
                                   Years, Resident Of Dhani Guman Singh Tehsil Neem Ka Thana,
                                   District Sikar.
                                                                                                              ----Petitioner
                                                                              Versus
                                   1.         Nagar Palika, Neem Ka Thana, District Sikar Through Its
                                              Chairman.
                                   2.         Executive Officer, Nagar Palika, Neem Ka Thana, District
                                              Sikar.
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Dhruv Atri on behalf of Mr. Harendra Singh For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

03/08/2023

Counsel for the petitioner submits that this writ petition has

become infructuous.

In view of the submission made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

The pending application(s), if any, stand(s) disposed of.

(GANESH RAM MEENA),J

Seema/39

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