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Puran Singh S/O Shri Surganiram vs Naresh Pal Gangwar ...
2023 Latest Caselaw 3049 Raj/2

Citation : 2023 Latest Caselaw 3049 Raj/2
Judgement Date : 3 August, 2023

Rajasthan High Court
Puran Singh S/O Shri Surganiram vs Naresh Pal Gangwar ... on 3 August, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:16363]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                 S.B. Civil Contempt Petition No. 1586/2018
                                                                            In
                                                    S.B. Civil Writ Petition No.21481/2017

                                   Puran Singh S/o Shri Surganiram, Aged About 62 Years, R/o
                                   Sahaipur, Tehsil Nadbai, District Bharatpur
                                                                                                         ----Petitioner
                                                                        Versus
                                   1.         Naresh Pal Gangwar, Principal Secretary, Department Of
                                              Education, Government Secretariat, Jaipur, Rajasthan
                                   2.         Shri Nathmal Didel, Director,                 Secondary      Education,
                                              Rajasthan Bikaner (Raj.)
                                   3.         Shri Shyam Singh Rajpurohit,                   Director,    Elementary
                                              Education Rajasthan Bikaner
                                   4.         Shri Ramkesh Meena, District                       Education     Officer,
                                              Secondary Education-I Bharatpur
                                   5.         Shri V.k. Singh, Joint Director, Pension And Pensioners,
                                              Welfare, Regional Office, Bharatpur
                                   6.         State Of Rajasthan, Through Principal Secretary,
                                              Department Of Education, Government Secretariat,
                                              Jaipur, Rajasthan
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Ved Prakash Saini For Respondent(s) : Mr. S.S. Raghav, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 03/08/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition.

The contempt petition is dismissed accordingly.

Notices are discharged.

The pending application No.1/2023 also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Sudha/86

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