Karni Girls Colelge vs Shri Snajay Awasthi, Member ...
2023 Latest Caselaw 3045 Raj/2

                                   [2023:RJ-JP:16411]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 1447/2019
                                                                             In
                                                     S.B. Civil Writ Petition No.12875/2019

                                    Karni Girls College, Deogarh District Rajsamand, Through Its
                                    President Anil Kumar Jeengar S/o Late Shri Kisturchand Jeengar,
                                    Aged About 44 Years, Resident Of Sadar Bazar, Devgarh, Distt.
                                    Rajsamand (Raj)
                                                                                                         ----Petitioner
                                                                         Versus
                                    1.         Shri Sanjay Awasthi, Member Secretary, National Council
                                               For Teacher Education, Hans Bhawan, Wing II, Bahadur
                                               Shah Zafar Marg, New Delhi
                                    2.         State Of Rajasthan Through Principal Secretary,
                                               Department Of Higher Education, Secretariat, Jaipur
                                    3.         Dr. Vijaykumar, Regional Director, Northern Regional
                                               Committee Of The National Council For Teacher
                                               Education, Hans Bhawan, Wing II, Bahadur Shah Zafar
                                               Marg, New Delhi
                                    4.         Smt. Suchi Sharma, Principal Secretary, Department Of
                                               Higher Education, Secretariat, Jaipur
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Pradeep Bochaliya for Mr. Naveen Dhuwan For Respondent(s) : Mr. Manish Kumar Sharma Ms. Sweta Pareek

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 03/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/50

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