Astha College Of Education vs Shri Pawan Kumar Goyal ...
2023 Latest Caselaw 3039 Raj/2

                                   [2023:RJ-JP:16423]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                     S.B. Civil Contempt Petition No. 821/2021

                                                                               In

                                                        S.B. Civil Writ Petition No.2223/2021

                                   Astha College Of Education, Kanwarpura, Kotputli Jaipur Through
                                   Its Secretary Mehar Singh Yadav S/o Bhagwan Sahay Yadav, Age
                                   46 Years, Resident Of Kanwarpura, Kotputli, Jaipur.
                                                                                                           ----Petitioner
                                                                           Versus
                                   1.         Shri Pawan Kumar Goyal, Additional Chief Secretary To
                                              The       Government,         School         Education       Department,
                                              Secretariat, Jaipur
                                   2.         Shri      Kana    Ram,        Director,       Elementary       Education,
                                              Directorate Of Elementary Education, Bikaner.
                                   3.         State Of Rajasthan, Through Principal Secretary To
                                              Government, School Education Department, Secretariat,
                                              Jaipur.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Lakhan Sharma for Mr. Prahlad Sharma For Respondent(s) : Mr. C.L. Saini, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

03/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/57

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