Pooja Sharma D/O Late Shri ... vs University Grant Commission ...
2023 Latest Caselaw 2975 Raj/2

                                   [2023:RJ-JP:16194]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 12713/2019

                                   Pooja Sharma D/o Late Shri Shashikant Sharma, Aged About 28
                                   Years, R/o Brij Bihar Colony, Ward No. -17, Kherli, Tehsil
                                   Kathumar, Alwar, District Alwar (Raj.)
                                                                                                           ----Petitioner
                                                                            Versus
                                   University        Grant    Commission,           Through        Its   Secretary,   Ugc
                                   Building, Bahadur Shah Zafar Marg, New Delhi-110002.
                                                                                                         ----Respondent

For Petitioner(s) : Mr. Munish Bhardwaj For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/08/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statement made by counsel appearing for the

petitioner, the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, stay application

and all other pending application/s also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /27

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