Ramesh Kumar Kumawat S/O Ramlal ... vs Shri Rajeshwar Singh, Principal ...
2023 Latest Caselaw 2965 Raj/2

                                   [2023:RJ-JP:16213]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 1292/2019

                                                                             In

                                                     S.B. Civil Writ Petition No.21307/2018

                                   Ramesh Kumar Kumawat S/o Ramlal Kumawat, Aged About 31
                                   Years, Category - Obc Male, R/o Dhani Gujran Village Shyam
                                   Nagar, Post Kachroda, Tehsil Phulera District Jaipur
                                                                                                           ----Petitioner
                                                                         Versus
                                   1.         Shri   Rajeshwar        Singh,       Principal          Secretary,   Rural
                                              Development And Panchayati Raj Department Rajasthan,
                                              Govt. Of Rajasthan, Secretariat, Jaipur
                                   2.         Vinay Nagayach, Chief Executive Officer, Cum Member
                                              Secretary, Zila Parishad, Alwar
                                   3.         State Of Rajasthan Through Its Principal Secretary, Rural
                                              Development And Panchayati Raj Department Rajasthan,
                                              Govt. Of Rajasthan, Secretariat, Jaipur
                                                                                    ----Respondents/Contemnors

For Petitioner(s) : Mr. G.S. Gouttam for Mr. R.K. Gouttam For Respondent(s) : Mr. S.S. Raghav, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order

02/08/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition.

The contempt petition is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/43

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