Beena Kanwar D/O Sh. Narendra ... vs Mr. Rohit Kumar Singh ...
2023 Latest Caselaw 2913 Raj/2

                                   [2023:RJ-JP:15974]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                 S.B. Civil Contempt Petition No. 1531/2019
                                                                           In
                                                    S.B. Civil Writ Petition No.13747/2019

                                   Beena Kanwar D/o Sh. Narendra Singh W/o Pushpendra Singh,
                                   Aged About 30 Years, R/o Village Post Jwaja Main Bazar Jawaja,
                                   Tehsil Beawar, District Ajmer (Raj)
                                                                                                     ----Petitioner
                                                                        Versus
                                   1.         Mr. Rohit Kumar Singh, Principal Secretary, Medical And
                                              Health Department, Govt. Of Rajasthan Secretariat,
                                              Jaipur
                                   2.         The State Of Rajasthan, Through Principal Secretary
                                              Medical And Health Department, Govt. Of Rajasthan
                                              Secretariat, Jaipur
                                   3.         Mr. Naresh Kumar Thakral, Coordinator, National Health
                                              Mission, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur
                                              Raj.
                                   4.         Mr. Dr. Amita Kashyap, Director Health And Family
                                              Welfare Sansthan, Mr. Dr. Amita Kashyap Director Health
                                              And Family Welfare Sansthan, Jhalana Institutional Area,
                                              Jaipur
                                                                                   ----Respondents-Contemnors

For Petitioner(s) : Mr. Naveen Dhuwan For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 01/08/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition.

The contempt petition is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/42

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