Mamta Das vs Shri Naresh Pal Gangwar And Ors ...
2023 Latest Caselaw 2912 Raj/2

                                   [2023:RJ-JP:15973]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                     S.B. Civil Contempt Petition No. 130/2017

                                                                              In

                                                        S.B. Civil Writ Petition No.9057/2015

                                   Smt. Mamta Das W/o Shri Amit Kumar Das, Presently Residing
                                   At J-21 , Tagore Nagar, Ajmer Road Jaipur Raj
                                                                                                          ----Petitioner
                                                                           Versus
                                   1.         Shri    Naresh     Pal    Gangwar,          IAS,     Principal   Secretary
                                              Department Of Secondary Education, Government Of Raj,
                                              Rajasthan Secretariat, Jaipur
                                   2.         Shri Badri Lal Swankar Director Of, Secondary Education
                                              Rajasthan, Bikaner.
                                                                                       ----Respondent/Contemnors

For Petitioner(s) : Mr. Ashvini Raj Tanwar for Mr. Akhil Simlote For Respondent(s) : Mr. S.S. Raghav, AAG with Mr. Ajay Singh Rajawat

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

01/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/09

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