M/S Kashawati Lime Stone And ... vs State Of Rajasthan ...
2023 Latest Caselaw 2888 Raj/2

                                   [2023:RJ-JP:16116]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 15761/2019

                                   M/s Kashawati Lime Stone And Marble Pvt Ltd, Registered Office
                                   131, Barkat Nagar, Tonk Phatak, Jaipur Through Director Raman
                                   Kalia, Son Of Late Shri M L Kalia, Aged About 56 Years, Resident
                                   Of 4/143, Sfs, Mansarovar, Jaipur (Rajasthan)
                                                                                                         ----Petitioner
                                                                       Versus
                                   1.       State Of Rajasthan, Through Principal Secretary,
                                            Department Of Mines And Geology, Secretariat, Jaipur.
                                   2.       Mining Engineer, Department Of Mines And Geology,
                                            Khanij Bhawan, Tilak Marg, Jaipur.
                                   3.       Assistant Mining Engineer, Department Of Mines And
                                            Geology, Kotputali, District Jaipur.
                                   4.       Auditor General, Rajasthan, Jaipur.

                                                                                                    ----Respondents

For Petitioner(s) : Mr. Ashwani Kumar Chobisa For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

01/08/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed, stay application

and all other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA/108

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