Amit Kumar Pareek vs State Of Rajasthan
2023 Latest Caselaw 3603 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 836/2023

Amit Kumar Pareek

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Kaushal Sharma Mr. S.P.Sharma For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE PRAVEER BHATNAGAR

Order

25/04/2023

Learned counsel for the petitioner prays for and is granted

time to place on record the judgment passed by this Court,

whereby the scheme of appointing/hiring Vidhyarthi Mitras has

been declared unconstitutional.

List after a week.

(PRAVEER BHATNAGAR),J (VIJAY BISHNOI),J 4-Suraj/-

Powered by TCPDF (www.tcpdf.org)