Mandatar Singh vs Peer Singh
2023 Latest Caselaw 3598 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 10568/2019

Mandatar Singh

----Petitioner Versus Peer Singh

----Respondent

For Petitioner(s) : For Respondent(s) :

HON'BLE DR. JUSTICE NUPUR BHATI

Judgment / Order

25/04/2023

(DR.NUPUR BHATI),J 58-Sanjay/-

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