United India Insurance Co. Ltd vs Smt. Darmiben And Ors
2023 Latest Caselaw 2980 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Misc. Appeal No. 1355/2016

United India Insurance Co. Ltd.

----Appellant Versus Smt. Darmiben And Ors.

----Respondent

For Appellant(s) : Mr. Sanjeev Johri, Sr. Advocate assisted by Mr. Lalit Parihar For Respondent(s) : Mr. Ravi Panwar

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

12/04/2023

Learned counsel for the respondents seeks some time to file

reply along with affidavit.

Time prayed for is allowed.

Learned counsel for the appellant prays for grant of interim

stay, which is opposed by learned counsel for the respondents.

In the facts and circumstances of the case, execution

proceedings in pursuant to impugned judgment and award dated

2.3.2016 passed by the learned Judge, Motor Accident Claims

Tribunal, Abu Road in MAC Case No. 164/2010 shall remain stayed

till next date of hearing.

List the matter on 1.5.2023.

(YOGENDRA KUMAR PUROHIT),J 51-Arti/-

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