Citation : 2023 Latest Caselaw 2929 Raj
Judgement Date : 12 April, 2023
[2023/RJJD/009654]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4756/2023
Ram Niwas S/o Rugha Ram, Aged About 44 Years, R/o. VPO Moondsar, Tehsil and District Bikaner (Raj.).
----Petitioner Versus
1. State Of Rajasthan, Through Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Secretariat, Jaipur.
2. The Additional Commissioner, Rural Development And Panchayati Raj Department, Secretariat, Jaipur.
3. Chief Executive Officer, Zila Parishad Alwar, District Alwar.
----Respondents
For Petitioner(s) : Mr. Ramesh Kumar Prajapat For Respondent(s) : Mr. Piyush Bhandari
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Order 12/04/2023
It is submitted by learned counsel for the petitioner that the
issue raised in the present writ petition is squarely covered by
order of this Court in Satdev v. State of Rajasthan & Ors.: S.B.
Civil Writ Petition No.9899/2019, decided on 25.7.2019, wherein,
this Court inter alia came to conclusion and directed as under:-
"In view thereof, the writ petition filed by the petitioner is allowed in light of judgment in the case of Om Prakash (supra). The petitioner may make a representation to the respondents pointing out the requisite dates etc., based on which, the respondents would deal with the representation while according notional benefits to the petitioner from the date persons similarly situated to the petitioner, were accorded appointment by the respondents.
Needful may be done by the respondents within a period of four weeks from the date such representation alongwith a copy of this order is placed by the petitioner before the respondents."
[2023/RJJD/009654] (2 of 2) [CW-4756/2023]
Learned counsel for the respondents is not in a position to
dispute that the issue is identical to the case of Satdev (supra).
In view of the above fact situation, the writ petition filed by
the petitioner is allowed with similar directions as given in the
case of Satdev (supra).
(VINIT KUMAR MATHUR),J 309-Shahenshah/-
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