Smt. Seema Wadhawa vs State And Ors
2023 Latest Caselaw 2892 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13105/2015

Smt. Seema Wadhawa

----Petitioner Versus State And Ors

----Respondent

For Petitioner(s) : Mr. Akhilesh Rajpurohit For Respondent(s) : Mr. Abhimanyu Singh

HON'BLE DR. JUSTICE NUPUR BHATI

Order

10/04/2023

Counsel appearing for the respondent submits that the

controversy involved in the writ petition is squarely covered by the

judgment rendered by this Court (Jaipur Bench) in S.B. Civil Writ

Petition No.3410/1998.

Counsel for the petitioner seeks a week's adjournment.

List one one week.

(DR.NUPUR BHATI),J 155-Sanjay/-

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