Pukharam @ Pukhraj vs State Of Rajasthan
2023 Latest Caselaw 2776 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 2158/2023

Pukharam @ Pukhraj

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. B.Ray Bishnoi For Respondent(s) : Mr. A.R. Choudhary, PP

HON'BLE MR. JUSTICE RAJENDRA PRAKASH SONI

Order

05/04/2023

During the period of abstention from work by the advocates,

the argument of Mr. Prem Kumar Chhaba, who is the brother of

the petitioner were heard and judgment was reserved on

1.3.2023. However, this Court feels that some more queries are

required to be made from the learned counsel appearing for the

parties.

Thus, the matter is released from the tied up category.

(RAJENDRA PRAKASH SONI),J 1-praveen/-

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