Gopal Lal Gaur vs The State Of Rajasthan
2023 Latest Caselaw 2774 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7646/2019

Gopal Lal Gaur

----Petitioner Versus The State Of Rajasthan & Ors.

----Respondents Connected With S.B. Civil Writ Petition No. 9479/2020 Gopal Lal Gaur

----Petitioner Versus The State Of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. V.D. Gaur For Respondent(s) :

JUSTICE DINESH MEHTA

Judgment / Order

05/04/2023

S.B. Civil Writ Petition No. 7646/2019:

Issue notice to respondents, returnable within six weeks.

S.B. Civil Writ Petition No. 9479/2020:

List this case along with S.B. Civil Writ Petition

No.7646/2019.

(DINESH MEHTA),J 8-9-Ramesh/-

Powered by TCPDF (www.tcpdf.org)