Heera Lal vs State Of Rajasthan ...
2023 Latest Caselaw 2737 Raj

[2023/RJJD/008584]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 12170/2022

Heera Lal S/o Rama Ji, Aged About 54 Years, Pipaliya, Tehsil Dhariyabad, District Pratapgarh (Rajasthan). At Present Working As A Cook At Government Hostel, Social Justice And Empowerment Department, Dhariyabad, District Pratapgarh (Rajasthan).

----Petitioner Versus

1. State Of Rajasthan, Through The Director, Social Justice And Empowerment Department, Rajasthan, Jaipur (Rajasthan).

2. Assistant Director, Social Justice And Empowerment Department, Pratapgarh (Rajasthan).

----Respondents

For Petitioner(s) : Mr. Rajendra Singh Rathore For Respondent(s) : Mr. Anil Kumar Gaur, AAG

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

05/04/2023

Heard learned counsel for the parties.

Learned counsel for the parties are in agreement that the

controversy involved in the present writ petition is squarely

covered by a judgment of this Court in a bunch of writ petitions

led by S.B. Civil Writ Petition No.6152/2021 "Dhula Ram Vs.

State of Rajsathan & Ors." along with other connected matters

decided on 18.01.2023.

For the self same reasons, the present writ petition is also

allowed in terms of the judgment passed by this Court in the case

of Dhula Ram (supra).

(VINIT KUMAR MATHUR),J 5-/Vivek/-

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