Lrs Of Late Shree Kriparam Solanki vs The Asst. Collector Cum Sdo, ...
2023 Latest Caselaw 2656 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3801/2023

Lrs Of Late Shree Kriparam Solanki

----Petitioner Versus The Asst. Collector Cum Sdo, Nagaur

----Respondent

For Petitioner(s) : Mr. Sanjeev Johari, Sr. Advocate assisted by Mr. Tapendra Sankhla. Mr. Lalit Parihar.

For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Order

04/04/2023

Learned counsel for the petitioners made submissions that

the manner in which the dispute which resulted in judgment and

decree dated 23.12.2022 (Annex.P/1) has proceeded as is tell tale

and that the documents from the said suit are not being provided

to the petitioners on account of the fact that the petitioners are

not a party to the said suit, however, the said documents are

necessary for establishing the wrongdoing on part of the parties to

the decree dated 23.12.2022.

In view of the submissions made, the Assistant Collector,

(SDO), Nagaur is directed to provide certified copies of the

Revenue Suit No.78/2022, decided on 23.12.2022 to the

petitioners, based on the application, which they have made

seeking copies.

List the petition after two weeks.

(ARUN BHANSALI), J 69-pradeep/-

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