Rajkumar Bugaliya S/O Rampratap ... vs The State Of Rajasthan
2022 Latest Caselaw 6489 Raj/2

         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                     BENCH AT JAIPUR

                       D.B. PIL Petition No. 12905/2022

   1.     Rajkumar Bugaliya S/o Rampratap Bugaliya, R/o S-1, E-
          37-38, Nandini Residency, Saraswati Nagar, Jagatpura,
          Jaipur-302017
   2.     Gouri Shankar S/o Gurudayal Dhanka, R/o Db 133A,
          Siddharth Nagar, Jagatpura, Jaipur-302017
   3.     Narendra Kumar Mourya S/o Ramji Lal Mourya, R/o 18
          Roop Nagar, Jagatpura-302017
   4.     Jitendra Dewatwal S/o Kailash Chand Dewatwal, C-31,
          Neharu Vihar, Jagatpura, Jaipur-302017
                                                                       ----Petitioners
                                        Versus
   1.     The State Of Rajasthan, Through The Principal Secretary,
          Nagar Nigam Greater Jaipur, Pandit Deendyal Bhawan, Lal
          Kothi, Jaipur-302015
   2.     The Urban Development Minister, Rajasthan Government,
          Food Building, Secretariat, Jaipur-302005
   3.     The Mayor, Nagar Nigam Greater Jaipur, Pandit Deendayal
          Bhawan, Lal Kothi, Jaipur-302015
   4.     District Collector, District Jaipur, Collectrate Campus, 230,
          Banipark, Jaipur, 302006
   5.     Development Officer, District Jaipur, Pandit Deendayal
          Bhawan, Lal Kothi, Jaipur-302015
   6.     Commissioner, Department Of Local Bodies, Shivaji Nagar,
          Jaipur, Rajasthan, 302007.
                                                                     ----Respondents

For Petitioner(s) : Mr. Nazish Rashid Advocate on behalf of Mr. Sharvan Saini Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

30/09/2022

(2 of 2) [CW-12905/2022]

Learned counsel for the petitioner submits that in view of

subsequent event, this petition has rendered infructuous.

Accordingly, the petition is disposed off as having become

infructuous.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-24

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