Citation : 2022 Latest Caselaw 6407 Raj/2
Judgement Date : 28 September, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Arbitration Application No. 121/2021
Zuberi Engineering Construction Pvt. Ltd., (Formerly Known As
Zuberi Engineering Company) Registered And Head Office 204,
Anukampa-1, Opposite Raymonds Showroom M.i. Road, Jaipur-
302001, Rajasthan, India.
----Petitioner
Versus
Electrosteel Casting Limited, G.k. Tower, 19-Camac Street,
Kolkata-700017.
----Respondent
For Petitioner(s) : Mr. Rahul Joshi for Mr. Sita Ram Joshi For Respondent(s) : Mr. Vipul Jain Mr. Arif Ali through VC
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
28/09/2022
It is informed by counsel for the applicant that the parties
have amicable settled the dispute and he is not pressing the
present arbitration application.
Accordingly, the present Arbitration Application is dismissed
as withdrawn.
(PANKAJ BHANDARI),J
ARTI SHARMA /6
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!