Rinku Son Of Shri Suvraj Singh vs State Of Rajasthan
2022 Latest Caselaw 6360 Raj/2

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 2086/2019
1.    Rinku Son Of Shri Suvraj Singh, Aged About 21 Years,
      Resident Of Village Kodapura Garhibajna, Tehsil Bayana,
      District Bharatpur (Raj.)
2.    Vidhya Ram Gurjar Son Of Shri Bhagwan Singh Gurjar,
      Aged About 21 Years, Resident Of Village Cheelpura, Post
      Jamoora, Tehsil Masalpur, District Karauli (Raj.)
3.    Varsha Daughter Of Shri Than Singh, Aged About 20
      Years,    Resident     Of     Village      Nagla         Gopal,   Post   Noh
      Bachhamadi, District Bharatpur (Raj.)
4.    Ramniwas Son Of Shri Heera Ram Yadav, Resident Of
      Mofaniyon Ki Dhani, Moondgasoi, Nawan, District Nagour
      (Raj.)
                                                                   ----Petitioners
                                  Versus
1.    State Of Rajasthan, Department Of Home, Through Its
      Secretary, Govt. Secretariat, Jaipur (Raj.)
2.    Director General Of Police, Police Head Quarter, Lalkothi,
      Jaipur (Raj.)
3.    Inspector General Of Police (Recruitment), Police Head
      Quarter, Lalkothi, Jaipur (Raj.)
4.    Superintendent Of Police, Karauli-07 (Raj.)
5.    Superintendent Of Police, Bharatpur (Raj.)
6.    Superintendent Of Police/commandant, State Disaster
      Response Team, Jaipur-53
                                                                 ----Respondents

Connected with S.B. Civil Writ Petition No. 2284/2019 Shankar Lal S/o Shri Surender Singh, Aged About 25 Years, R/o 127, Kulhariyon Ka Bass, Distt. Jhunjhunu (Rajasthan)

----Petitioner Versus

1. The State Of Rajasthan, Through The Home Secretary, Department Of Home, Secretariat, Jaipur (Rajasthan)

2. The Director General Of Police, Police Headquarter, Rajasthan, Jaipur

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3. The Superintendent Of Police, Jaipur, Distt. Jaipur

4. The Superintendent Of Police, Jhunjhunu, Distt.

Jhunjhunu

----Respondents S.B. Civil Writ Petition No. 2494/2019 Mukesh Kumar Son Of Shri Dewa Ram, Resident Of Village Jana Post Losal Tehsil Dataram Garh District Sikar Rajasthan

----Petitioner Versus

1. State Of Rajasthan, Through Secretary Government Secretariat Jaipur

2. Director General Of Police, Rajasthan Police, Jaipur.

3. Inspector General Of Police (Recruitment), Rajasthan Jaipur

4. Superintended Of Police, District Sikar

----Respondents S.B. Civil Writ Petition No. 2552/2019 Siyaram Choudhary S/o Shri Shyojiram Choudhary, Aged About 27 Years, R/o Village And Post Kadila Tehsil Malpura, District Tonk, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Home Secretary, Department Of Home, Govt. Of Rajasthan, Secretariate, Jaipur.

2. The Inspector General Of Police (Recruitment), Rajasthan, Jaipur.

----Respondents S.B. Civil Writ Petition No. 2854/2019 Guman Singh Beniwal S/o Shri Nirmal Kumar Beniwal, Aged About 29 Years, By Caste Jat, Resident Of Village And Post Mandawara, Tehsil Hindaun City, District Karouli, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Home Affairs, Government Of Rajasthan, Government Secretariat, Jaipur.

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2. Director General Of Police, Police Head Quarter, Lal Kothi, Jaipur.

3. Inspector General Police (Headquarter), Rajasthan Police, Police Head Quarter, Lal Kothi, Jaipur.

----Respondents S.B. Civil Writ Petition No. 2870/2019 Dilip Kumar S/o Shri Jagdish Chandra, Aged About 27 Years, Resident Of Village Village Manewada Tehsil Bap District-Jodhpur (Raj.)At Present Residing Plot No, 14, Shiva Colony, Ram Nagar, Sodala, Jaipur (Raj.)

----Petitioner Versus

1. State Of Rajasthan Through Its Home Secretary, Govt.

Secretariat, Jaipur (Raj.).

2. Director General Of Police, Police Head Quarter, Jaipur (Raj.)

3. Inspector General Of Police (Recruitment), Police Head Quarter, Lal Kothi, Jaipur (Raj.)

4. Superintendent Of Police, State Disaster Response Team, Jaipur (Raj.)

----Respondents S.B. Civil Writ Petition No. 3116/2019 Kavita Yadav D/o Shri Birbal, Aged About 30 Years, Resident Of Vpo Fatehpura Khurd Via Paota, Tehsil Kotputli, District Jaipur (Rajasthan).

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Department Of Home Affairs, Secretariat, Jaipur.

2. Director General Of Police, Department Of Police, Police Head Quarters, Near Nehru Place, Jaipur, Rajasthan.

3. Inspector General Of Police (Recruitment), Department Of Police, Police Head Quarters, Near Nehru Place, Jaipur.

----Respondents S.B. Civil Writ Petition No. 3145/2019 Bhawna Devi Jat D/o Shri Panna Lal Jat, Aged About 28 Years, Resident Of Gujron Ka Mohala Village Sisola District Tonk (Raj.)

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----Petitioner Versus

1. State Of Rajasthan, Through Its Home Secretary, Govt.

Secretariat, Jaipur (Raj.).

2. Director General Of Police, Police Head Quarter, Jaipur (Raj.)

3. Inspector General Of Police (Recruitment), Police Head Quarter, Lal Kothi, Jaipur (Raj.)

4. Superintendent Of Police, Commissionerate, Jaipur (Raj.)

----Respondents S.B. Civil Writ Petition No. 3669/2019 Ashish Kumar Meena S/o Sh. Hanuman Prasad Meena, Aged About 23 Years, R/o Vpo Shyampura, Tehsil Sawaimadhopur District Sawaimadhopur (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Department Of Home, Secretariat, Jaipur.

2. The Director General Of Police (Constable), Rajasthan Jaipur.

3. The Superintendent Police, Kota City (Raj.).

----Respondents S.B. Civil Writ Petition No. 3830/2019 Brij Gopal Choudhary S/o Sh. Norta Ram Choudhary, Aged About 30 Years, R/o V.p.o-Bagot, Tehsil-Parbatsar, District- Naguar, Raj.

----Petitioner Versus

1. The State Of Rajasthan, Through Its Home Secretary, Govt. Of Rajasthan Secretariat, Jaipur.

2. The Director General Of Police, Police Headquarter, Rajasthan, Jaipur.

3. The Inspector General Of Police (Recruitment), Rajasthan Police Headquarter, Jaipur.

4. The Superintendent Of Police, Kota, District Baran

----Respondents S.B. Civil Writ Petition No. 3965/2019 Pavan Kumar Meena S/o Rodu Lal Meena, Aged About 24 Years,

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By Caste Meena, R/o Deori Kalan, Tehsil-Aklera, District-Jhalawar Rajasthan

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary (Home), Department Of Home, Rajasthan Govt. Secretariat, Jaipur (Rajasthan)

2. Director General Of Police, Rajasthan, Police Head Quarters, Jaipur (Rajasthan)

3. The Superintendent Of Police, Jhalawar District Jhalawar Rajasthan

----Respondents S.B. Civil Writ Petition No. 4065/2019 Sandhya Kumawat D/o Shri Om Prakash Kumawat, Aged About 21 Years, R/o W.no. 7 Chejaro Ka Mohalla Danta Distt. Sikar (Rajasthan) Pincode 332702.

----Petitioner Versus

1. The State Of Rajasthan, Through The Home Secretary, Department Of Home, Secretariat, Jaipur (Rajasthan)

2. The Director General Of Police, Police Headquarter, Rajasthan, Jaipur.

3. The Superintendent Of Police, Kota.

----Respondents S.B. Civil Writ Petition No. 4411/2019 Dhanraj Choudhary S/o Shri Banna Lal Choudhary, Aged About 22 Years, R/o Village Madhoganj, Post Bansera, Tehsil Todaraisingh, Dist Tonk, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Home Department, Government Secretariat, Jaipur.

2. Director General Of Police, Rajasthan, Police-Headquarter, Lal Kothi, Tonk Road, Jaipur.

3. Superintendent Of Police, Bundi.

4. Superintendent Of Police, Kota.

                                                                 ----Respondents



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S.B. Civil Writ Petition No. 4867/2019

1. Rajesh S/o Laloo Ram, Aged About 24 Years, R/o Vpo Rampura, Tehsil Dhorimanna Dist. Barmer Raj.(Roll No. 4253917)

2. Harkha Ram S/o Goma Ram Choudhary, R/o Vpo Kagau Tehsil And Dist. Barmer.(Roll No. 4024598)

3. Choona Ram S/o Shri Anna Ram, Aged About 24 Years, R/o Bachhraod, Dist. Barmer. Raj. (Roll No. 4311231)

----Petitioners Versus

1. State Of Rajasthan, Through Its Home Secretary, Govt.

Secretariat, Jaipur (Raj.).

2. Director General Of Police, Police Head Quarter, Jaipur (Raj.)

3. Inspector General Of Police (Recruitment), Police Head Quarter, Lal Kothi, Jaipur (Raj.)

4. Superintendent Of Police, Jodhpur (Raj.)

----Respondents S.B. Civil Writ Petition No. 5267/2019 Gajendra Singh S/o Bajrang Singh, Aged About 26 Years, By Caste Rajput, Resident Of 154 Garh, Garh Ke Pas, Village Darda Hind, Tehsil And District Tonk (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Department Of Home, Secretariat, Jaipur.

2. The Director General Of Police (Constable), Rajasthan, Jaipur.

3. The Superintendent Of Police, Commandant Tonk (Raj.)

4. The Superintendent Of Police, Commandant Kota City, Kota (Raj.)

----Respondents S.B. Civil Writ Petition No. 6631/2019 Govind Singh S/o Shri Saudan Singh, Aged About 21 Years, By Cast Sondiya, R/o Village Thikariya, Post Bistuniya, Tehsil Pachpahar, District Jhalawar (Rajasthan).

                                                                    ----Petitioner



                                          (7 of 9)                      [CW-2086/2019]


                                   Versus

1. State Of Rajasthan, Through Its Principal Secretary To The Government, Department Of Home Affairs, Government Of Rajasthan, Jaipur, Raj.

2. Director General Of Police, Police Head Quarter, Rajasthan, Phq Lalkothi, Jaipur.

3. The Inspector General Of Police, Police Head Quarter, Rajasthan, Phq Lalkothi, Jaipur.

4. The Superintendent Of Police, District Jhalawar, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 7290/2019 Dinesh Kumar S/o Shri Deraj Ram, Aged About 23 Years, R/o Vill. Goganada Post Singer Tehsil, Nagaur Dist. Nagaur, Raj. (Roll No. 2261839)

----Petitioner Versus

1. State Of Rajasthan, Through Its Home Secretary, Govt.

Secretariat, Jaipur (Raj.)

2. Director General Of Police, Police Head Quarter, Jaipur (Raj.)

3. Inspector General Of Police (Recruitment), Police Head Quarter, Lal Kothi, Jaipur (Raj.)

4. Superintendent Of Police, Baran.

5. Superintendent Of Police, Kota.

----Respondents S.B. Civil Writ Petition No. 7294/2019 Lokesh Jajra S/o Shri Asharam, Aged About 23 Years, R/o Village Ahmadpura Post Tankla Dist. Nagaur, Raj. (Roll No. 2169284)

----Petitioner Versus

1. State Of Rajasthan, Through Its Home Secretary, Govt.

Secretariat, Jaipur (Raj.)

2. Director General Of Police, Police Head Quarter, Jaipur (Raj.)

3. Inspector General Of Police (Recruitment), Police Head Quarter, Lal Kothi, Jaipur (Raj.)

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4. Superintendent Of Police, Ajmer.

----Respondents

S.B. Civil Writ Petition No. 19540/2019 Omprakash Mahawar S/o Shri Hari Prasad Mahawar, Aged About 28 Years, R/o H.no. 3, Sunder Nagar, Near Merry Children, Sen Secondary School, Dist. Kota.

----Petitioner Versus

1. State Of Rajasthan, Through Its Home Secretary, Govt.

Secretariat, Jaipur (Raj.)

2. Director General Of Police, Police Head Quarter, Jaipur (Raj.)

3. Inspector General Of Police (Recruitment), Police Head Quarter, Lal Kothi, Jaipur (Raj.)

4. Superintendent Of Police, Kota.

----Respondents

For Petitioner(s) : Mr. Kuldeep Kumar Sharma, Adv.

Mr. Sunil Kumar Singodiya, Adv. Mr. Hemant Kumar Sharma, Adv.

Mr. Vinod Kumar Sharma, Adv.

Mr. Ramkant Sharma, Adv.

Mr Padam Chand Jain, Adv.

Ms. Prakash Yadav, Adv.

Mr. Girish Khandelwal, Adv.

Mr. Naveen Dhuwan, Adv.

Mr. Shribhan Gurjar, Adv.

Mr. Ali Mohd. Khan, Adv.

Mr. Vikas Kabra, Adv.

Ms. Komal Kumari Giri, Adv.

Mr. Manoj Kumar Avasthi, Adv.

Mr. R.B. Sharma Ganthola, Adv.

For Respondent(s) : Mr. Rajesh Maharshi, AAG with Ms. Kinjal Surana, Adv.

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

27/09/2022

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In pursuance to the advertisement dated 25.05.2018, the

petitioners have applied for the appointment on the post of

Constable.

Grievance of the petitioners is that after successful in the

written test, the petitioners have participated in the physical

efficiency test, however, they could not perform well due to heavy

rain and muddy track and the petitioners prayed for reconducting

of the physical efficiency test.

Counsel for the respondents has opposed the writ petition

and submitted that the issue involved in these writ petitions has

already been considered and decided by the Division Bench of this

Court in the matter of State of Rajasthan & Ors. Vs. Revant

Ram Meghwal & Ors, reported in 2020 (1) WLC 255 and by

this court in the matter of Jugal Kishor Gurjar Vs. State of

Rajasthan & Ors. (S.B. Civil Writ Petition No.5853/2022)

along with other connected matters) decided on 16.08.2022.

In that view of the matter, no case is made for interference

by this Court under Article 226 of the Constitution of India, in view

of the judgment passed by the Division Bench of this Court in the

matter of State of Rajasthan & Ors and by this Court in the matter

of Jugal Kishore (both supra).

Hence, these writ petitions stand dismissed. Copy of the

order be separately placed in each file.

(INDERJEET SINGH),J

JYOTI /20, 22, 25, 27, 32, 33, 37, 38, 44, 47, 49, 50, 53, 54, 57, 58, 60, 61 & 64

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