Siyaram S/O Ram Swaroop vs State Of Rajasthan
2022 Latest Caselaw 6321 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 260/2022

                                   Siyaram S/o Ram Swaroop
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Timan Singh for Mr. Sanjay Mehrish For Respondent(s) : Mr. Javed Choudhary, Addl.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

22/09/2022

Learned Additional Government Advocate is directed to

inform the complainant/victim, as per the mandate of Rule 4 of

the Protection of Children from Sexual Offences Act, 2012.

List this matter after four weeks.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /24

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