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Shubhmaruti Autocast Pvt. Ltd vs India Infoline Finance Limited
2022 Latest Caselaw 6111 Raj/2

Citation : 2022 Latest Caselaw 6111 Raj/2
Judgement Date : 8 September, 2022

Rajasthan High Court
Shubhmaruti Autocast Pvt. Ltd vs India Infoline Finance Limited on 8 September, 2022
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 68/2022

                                   Shubhmaruti Autocast Pvt. Ltd
                                                                                                     ----Petitioner
                                                                      Versus
                                   India Infoline Finance Limited
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Siddharth Bapna For Respondent(s) : Mr. Udit Purohit

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/09/2022

Counsel for the respondent states that he has filed the reply.

Office is directed to check and tag the same with the file.

List this matter on 15.09.2022

(PANKAJ BHANDARI),J

ARTI SHARMA /17

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