Manmohan Dhamu S/O Hariram Dhamu vs Smt. Suman Gehlot W/O Shri ...
2022 Latest Caselaw 6108 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                            S.B. Civil Restoration Application No. 69/2022

                                   Manmohan Dhamu S/o Hariram Dhamu
                                                                                                        ----Petitioner
                                                                         Versus
                                   Smt. Suman Gehlot W/o Shri Rajendra Singh Gehlot
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Prerit Goyal For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/09/2022

Issue notice to the respondent/s. Issue notice on application

under Section 5 of the Limitation Act and on Restoration

application as well.

List this matter on 03.11.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /22

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