Jitendra Kumar Meena S/O Shri ... vs State Of Rajasthan
2022 Latest Caselaw 6082 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                              S.B. Criminal Miscellaneous (Petition) No. 5591/2022

                                    Jitendra Kumar Meena S/o Shri Lallu Ram Meena
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Kapil Gupta Mr. Sumer Sharma For Respondent(s) : Mr. Chandragupt Chopra, PP Mr. Manish Kumar Meena for Mr. Mahendra Shandilya

HON'BLE MR. JUSTICE BIRENDRA KUMAR

Order

07/09/2022

Arguments heard and concluded.

Judgment reserved.

(BIRENDRA KUMAR),J

ashu /81

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