Gajanand @ Gajja Son Of Kalyan vs State Of Rajasthan
2022 Latest Caselaw 6079 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               D.B. Criminal Writ Petition No. 466/2022

                                   Gajanand @ Gajja Son Of Kalyan
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. N.S. Gurjar, Asst. G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

07/09/2022

No one has put in appearance on behalf of the petitioner.

It is informed that reply has been filed.

Office is directed to tag the same with the file.

List this matter after two weeks.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /2

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