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The Dist.Collector,Banswara And ... vs Lal Bahadur Singh Bhandari And Anr
2022 Latest Caselaw 11923 Raj

Citation : 2022 Latest Caselaw 11923 Raj
Judgement Date : 27 September, 2022

Rajasthan High Court - Jodhpur
The Dist.Collector,Banswara And ... vs Lal Bahadur Singh Bhandari And Anr on 27 September, 2022
Bench: Rekha Borana

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 5494/2006

The Dist.collector,banswara And Anr.

----Petitioner Versus Prahlad Singh Ranawat And Anr.

----Respondent Connected With S.B. Civil Writ Petition No. 5332/2006

For Petitioner(s) : Mr. Gajendra Panwar for Mr. Ravi Panwar For Respondent(s) : Ms. Mehali Mehta for Mr P.R. Mehta

HON'BLE MS. JUSTICE REKHA BORANA

Order

27/09/2022

Learned counsel for the respondents submits that the

controversy in question is covered by the judgment passed in

The District Collector, Banswara and Anr. vs. Bharat Kumar

Shukla and Anr. (S.B.C.W.P. No.5496/2006) decided on

13.12.2012.

Learned counsel for the petitioners prays for time to

complete his instructions.

List the matter on 10.10.2022.

(REKHA BORANA),J

9-10-AnilKC/-

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