Ganpat vs State Of Rajasthan
2022 Latest Caselaw 11917 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 10261/2022

Ganpat S/o Sh. Mangi Lal Ji, Aged About 36 Years, By Caste Gayari, R/o Village And Post Magroda, Tehsil And District Pratapgarh (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through District Collector, Pratapgarh, Pratapgarh (Raj.).

2. The S.D.M., Pratapgarh, District Pratapgarh (Raj.).

3. Tehsildar, Tehsil Pratapgarh, District Pratapgarh (Raj.).

----Respondents

For Petitioner(s) : Mr. V.R. Choudhary

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

27/09/2022

Learned counsel for the petitioner submits that the

controversy involved in the present writ petition is squarely

covered by a judgment of this Court in a batch of writ petition led

by S.B. Civil Writ Petition No.10736/2022 "Jannu Khan Vs.

State of Rajasthan & Ors".

In view of the submission made above, the present writ

petition is disposed of in terms of the judgment passed by this

Court in Jannu Khan's case (supra).

(VINIT KUMAR MATHUR),J

20-/Vivek/-

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