Paresh Bhai Purohit vs State Of Rajasthan
2022 Latest Caselaw 11916 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Habeas Corpus Petition No. 289/2022

Paresh Bhai Purohit

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. DK Godara For Respondent(s) : Mr. MA Siddiqui, GA-cum-AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

27/09/2022

Learned counsel for the petitioner is directed to supply copy

of the writ petition to Mr. MA Siddiqui, learned AAG and Mr.

Siddiqui may furnish the factual report on the next date of

hearing.

List on 12.10.2022.

(FARJAND ALI),J (VIJAY BISHNOI),J SURABHII/80-

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