Rajasthan High Court - Jodhpur
Prem Singh vs Lrs Of Dakhu on 20 September, 2022
Bench: Vijay Bishnoi
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 13232/2022
1. Prem Singh S/o Amar Singh, Aged About 41 Years, B/c
Rajput R/o Muliyavas Tehsil And District Pali.
2. Inder Singh S/o Chander Singh, Aged About 40 Years, B/c
Rajput R/o Lapod Tehsil And District Pali.
3. Kesar Singh S/o Kalyan Singh, Aged About 35 Years, B/c
Rajput R/o Rajputo Ka Baas, Ambo Ka Bara Tehsil
Samdari, District Barmer.
4. Roopa Ram S/o Ranchod Ram, Aged About 40 Years, B/c
Patel R/o Village Laliya, Tehsil Samdari District Barmer.
5. Mohan Ram S/o Sharwan Dan, Aged About 31 Years, B/c
Charan R/o Village Gadwara Tehsil Rohat, District Pali.
6. Natwar Singh S/o Kishan Singh, Aged About 38 Years, B/c
Rajput R/o Rawlon Ka Baas, Kotari Tehsil Samdari District
Barmer.
7. Sharwan Singh S/o Madan Singh, Aged About 46 Years,
B/c Rajput R/o Rawlon Ka Baas, Kotari Tehsil Samdari
District Barmer.
8. Ramesh Kumar S/o Hema Ram, Aged About 27 Years, B/c
Patel R/o Rohat Tehsil Rohat District Pali.
9. Smt. Seema Devi W/o Ramesh Kumar, Aged About 27
Years, B/c Patel R/o Rohat Tehsil Rohat District Pali.
----Petitioners
Versus
1. Lrs Of Dakhu, D/o Hira Ji
2. Babu Lal S/o Dakhu Bai, B/c Lohar R/o Village Dolariya
Jagir Tehsil Rohat District Pali.
3. Daularam S/o Dakhu Bai, B/c Lohar R/o Village Dolariya
Jagir Tehsil Rohat District Pali.
4. Madan Lal S/o Dakhu Bai, B/c Lohar R/o Village Dolariya
Jagir Tehsil Rohat District Pali.
5. Usha Devi D/o Dakhu Bai, B/c Lohar R/o Village Dolariya
Jagir Tehsil Rohat District Pali.
6. Khamma D/o Hira Ji, B/c Lohar R/o Village Dolariya Jagir
Tehsil Rohat District Pali.
7. Prakash S/o Jetha Ram, B/c Patel R/o Village Dolariya
(2 of 2) [CW-13232/2022]
Jagir Tehsil Rohat District Pali.
8. Rekha D/o Jetha Ram, R/o Village Dolariya Jagir Tehsil
Rohat District Pali.
9. Lrs Of Moda Ram S/o Hira Ji, B/c Lohar R/o Village
Dolariya Jagir Tehsil Rohat District Pali.
10. Raji Devi W/o Moda Ram, B/c Lohar R/o Village Dolariya
Jagir Tehsil Rohat District Pali.
11. Jabra Ram S/o Moda Ram, B/c Lohar R/o Village Dolariya
Jagir Tehsil Rohat District Pali.
12. Kewal Ram S/o Moda Ram, B/c Lohar R/o Village Dolariya
Jagir Tehsil Rohat District Pali.
13. Sharwan Ram S/o Moda Ram, B/c Lohar R/o Village
Dolariya Jagir Tehsil Rohat District Pali.
14. Narpat Ram S/o Moda Ram, B/c Lohar R/o Village
Dolariya Jagir Tehsil Rohat District Pali.
15. Suja S/o Hira Ji, B/c Lohar R/o Village Dolariya Jagir
Tehsil Rohat District Pali.
16. Paras S/o Hira Ji, B/c Lohar R/o Village Dolariya Jagir
Tehsil Rohat District Pali.
17. Board Of Revenue, Ajmer, Through Its Registrar.
18. Revenue Appellate Authority, Pali, District Pali.
19. Additional District Collector, Pali, District Pali.
----Respondents
For Petitioner(s) : Mr. Sushil Bishnoi
For Respondent(s) :
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
20/09/2022
Issue notice. Issue notice of stay petition as well, returnable
within six weeks.
In the meanwhile and till further orders, parties are directed
to maintain status quo as it exists today.
(VIJAY BISHNOI),J
Surabhii/17-
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