Thekedar Vishnu Kumar Mittal S/O ... vs Union Of India
2022 Latest Caselaw 6795 Raj/2

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

              D.B. Civil Writ Petition No. 11423/2022
1.    Thekedar Vishnu Kumar Mittal S/o Dinesh Kumar, Near
      Bus Stand, Bari Road Rjdho Sarmathura, Dholpur.
2.    Bhawana      Mittal     W/o       Vishnu       Kumar,          Mines    Lease
      Nadanpur, Baseri, Dholpur, Rajasthan - 328022
3.    Girraj Maharaj And Company, Vpo Mamodhan Baseri
      Rjdho, Baseri, Dholpur Rajasthan - 328022 Th. Prop.
      Shivdutt Sharma S/o Hari Shankar
4.    Neeta Singh W/o Fateh Singh, Village Lavera Nh 79, The
      Nasirabad, Ajmer, 305001
5.    Thekedar     Shanti      Lal    Nayak       S/o      Devi      Lal,    Ml    No.
      109/2013, Near Village Tilauaa Rjdho Baseri, Dholpur,
      Rajasthan-328022
6.    Thekedar Laxman Goyal S/o Bhajan Lal, Vpo Chilachond,
      The Bari, Rjdho, Dholpur, Rajasthan - 328022
7.    Thekedar Pravin Mangal S/o Munna Lal, M/l 37/06, Near
      Vpo Chilachond, Bari Rjdho Bari Dholpur, Rajasthan -
      328022
8.    Thekedar     Rajendra       Prasad       Mangal          S/o    Kedar       Nath
      Mangal, Ml 31/06, Village Tejpura, Sarmathura, Dholpur.
9.    Vivek     Agrawal     S/o      Kamal      Agarwal,        Ml58/2013         Vpo
      Tajpura    Baseri,    Rjdho       Baseri,      Dholpur,         Rajasthan      -
      328022
10.   Thekedar Pankaj Kumar Mangal S/o Jagdish Prasad
      Mangal,     M/l   05/2014,        Near      Village      Tajpura,      Baseri,
      Dholpur, Rajasthan, 328022
11.   Thekedar Gajraj Meena S/o Bhanwar Lal Meena, M/l
      30/07, Vill Khurdiya Postmadasil Baseri Rjdho, Baseri,
      Dholpur, Raj.
                                                                     ----Petitioners
                                  Versus
1.    Union Of India, Through Secretary, Finance Department,
      Government Of India, New Delhi.
2.    The Chief Commissioner, Central Goods And Services Tax,
      Statue Circle, C Scheme, Jaipur.
3.    The Chief Commissioner, State Goods And Service Tax,
      Kar Bhawan, Ambedkar Circle, Jaipur.

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                                                                            (2 of 2)                  [CW-11423/2022]


                                   4.       The Assistant Commissioner, State Tax, Ward-2Nd Bari
                                            (Hq) Circle- Dholpur, Dholpur
                                   5.       The Joint Commissioner, State Tax, Circle- Dholpur,
                                            Dholpur
                                   6.       The Deputy Commissioner, State Tax, Circle-C, Goods And
                                            Service Tax, Ajmer
                                                                                                   ----Respondents

For Petitioner(s) : Mr. Mayank Vyas Advocate on behalf of Mr. Pankaj Ghiya Advocate.

For Respondent(s) : Mr. Ayush Singh Advocate on behalf of Mr. Punit Singhvi Advocate.

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

19/10/2022

In view of order dated 27.09.2022 passed by Division Bench

of this Court in the case of Sudershan Lal Gupta Contractor Vs.

Union of India & Others (D.B. Civil Writ Petition No. 8109/2022

and batch of petitions), this writ petition is dismissed.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),J

Sanjay Kumawat-66

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