Ram Rai Sharma S/O Shri Sedu Ram ... vs The State Of Rajasthan
2022 Latest Caselaw 6759 Raj/2

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

             D.B. Civil Writ (PIL) Petition No. 15443/2022

Ram Rai Sharma S/o Shri Sedu Ram Sharma, Aged About 55
Years, R/o Village Birkadi, Post Gola Ka Bas, Tehsil Tehla,
District Alwar (Rajasthan)
                                                                    ----Petitioner
                                    Versus
1.      The State Of Rajasthan, Through The Secretary To The
        Government Of Rajasthan, Department Of Revenue,
        Government Secretariat, Jaipur (Rajasthan)
2.      The Secretary, Panchayati Raj Department, Government
        Of      Rajasthan,        Government             Secretariat,        Jaipur
        (Rajasthan)
3.      The District Collector, Alwar (Rajasthan)
4.      The     Sub-Divisional       Officer,      Rajgarh,       District   Alwar
        (Rajasthan)
                                                                 ----Respondents

For Petitioner(s) : Mr. Mahesh Gupta, Advocate

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

18/10/2022

This PIL has been filed by the petitioner making allegations

of illegal allotment. The persons against whom the allotment

orders have been issued are not parties.

Legality of the issue of validity of allotment could be

examined by the Competent Authority under the relevant laws

under which allotment orders have been issued and at this

stage, this Court is not inclined to entertain this petition.

The petition is disposed off with liberty to the petitioner to

approach the authority who had issued the allotment orders to

(2 of 2) [CW-15443/2022]

make complaints, thereafter, the Competent Authority shall

examine those complaints and take appropriate decision in

accordance with law. The complaint shall be examined and the

decision shall be taken as early as possible.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),J

Mohita /31

Powered by TCPDF (www.tcpdf.org)