President, Ajmer Vidyut Vitran ... vs Pallavi Devi, W/O Late Shri Nilesh ...
2022 Latest Caselaw 6754 Raj/2

       HIGH COURT OF JUDICATURE FOR RAJASTHAN
                   BENCH AT JAIPUR

              S.B. Civil First Appeal No.375/2022
President, Ajmer Vidyut Vitran Nigam Limited,
                                                                       ----Appellant
                                    Versus
Pallavi Devi, W/o Late Shri Nilesh Kumar,
                                                                  ----Respondent

For Appellant(s)          :     Ms. Anuradha
For Respondent(s)         :     Mr. Sanjay Khedar


        HON'BLE MR. JUSTICE SUDESH BANSAL
                       Order
18/10/2022

This first appeal has been filed by appellant-AVVNL assailing

the judgment and award dated 16.03.2022 passed by the Court of

Additional District Judge Shrimadhopur District Sikar (Raj.) in Civil

Suit No.46/2014 whereby and whereunder the compensation of

Rs.10,14,622/- along with interest @6% per annum has been

passed in favour of claimants.

Heard.

Admit.

Issue notice to respondents.

Since respondents have appeared through their counsel,

hence service stands complete.

In case, appellant deposits entire amount of compensation

with interest within a period of eight weeks before the trial court,

the execution proceedings of impugned award shall remain stayed.

In case appellant fails to deposit the amount within the aforesaid

period, respondents-claimants may proceed for execution. Out of

compensation so deposited by appellant, 50% amount of

compensation may be disbursed to respondents through their

saving bank account and remaining 50% amount of compensation

(2 of 2) [CFA-375/2022]

shall remain deposit in FDR in a nationalised bank initially for a

period of three years subject to renewal from time to time.

The trial court may first complete the exercise of deposition

and disbursement of compensation as mentioned hereinabove and

thereafter shall send the record to this Court.

(SUDESH BANSAL),J

SAURABH/10

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