Prithviraj Meena S/O. Ram Karan ... vs The Honble Speaker
2022 Latest Caselaw 6752 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                        D.B. Civil Writ Petition No. 7451/2020

                                   Prithviraj Meena
                                                                                                          ----Petitioner
                                                                           Versus
                                   The Honble Speaker
                                                                                                        ----Respondent

For Petitioner(s) : Mr. Lokesh Kumar Sharma Advocate. For Respondent(s) : Mr. M.S. Singhvi Advocate General through Video Conferencing with Mr. Pranav Bhansali Advocate & Mr. Sheetanshu Sharma Advocate.

Mr. Devesh Yadav Advocate on behalf of Mr. R.D. Rastogi, Additional Solicitor General.

Ms. Gauri Jasana Advocate on behalf of Mr. Prateek Kasliwal Advocate. Mr. Akshay Bhardwaj Advocate.

For Respondent No.7 : Mr. Vimal Chaudhary Advocate with Mr. Yogesh Kumar Tailor Advocate.

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Judgment / Order 18/10/2022

Learned counsel for respondent No.7, however, seeks to withdraw

application No.13/2020.

Application No.13/2020 is, therefore, dismissed as withdrawn.

Heard on application for early hearing of the writ petition.

Accordingly, the applications No.1/2022 & 2/2022 stand allowed.

Pleadings are complete.

Matter be listed for final hearing in the last week of November,

2022.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),J

Sanjay Kumawat-124

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