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Mahendra Mal Lodha S/O Late Sh. ... vs Income Tax Officer
2022 Latest Caselaw 6735 Raj/2

Citation : 2022 Latest Caselaw 6735 Raj/2
Judgement Date : 17 October, 2022

Rajasthan High Court
Mahendra Mal Lodha S/O Late Sh. ... vs Income Tax Officer on 17 October, 2022
Bench: Manindra Mohan Shrivastava, Vinod Kumar Bharwani
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   D.B. Civil Writ Petition No. 6058/2022

                                    Mahendra Mal Lodha S/o Late Sh. Singar Mal Lodha, Aged About
                                    57 Years, R/o P/o M/s Ashoka Departmental Store, Near Mayoor
                                    Complex Nehru Bazar Jaipur - 302003, Rajasthan India.
                                                                                                      ----Petitioner
                                                                       Versus
                                    Income Tax Officer, Ward 1 (3), Jaipur, New Central Revenue
                                    Building Bhagwan Dass Road, Jaipur, Rajasthan, 302005.
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Devang Gargieya, Advocate for Mr. Mahendra Gargieya, Advocate For Respondent(s) : Mr. Anuroop Singhi, Advocate with Mr. N.S. Bhati, Advocate

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

17/10/2022

Though number of grounds have been urged, taking into

consideration that the assessment order had already been passed

in the appeal, we are not inclined to interfere because of the

existence of an alternative remedy.

Writ petition is dismissed.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),J

Mohita /47

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