Hindustan Wellness Pvt. Ltd vs Department Of Medical, Health And ...
2022 Latest Caselaw 6727 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       D.B. Civil Writ Petition No. 12737/2022

                                   Hindustan Wellness Pvt. Ltd. & Anr.
                                                                                                          ----Petitioners
                                                                           Versus
                                   Department Of Medical, Health And Family Welfare & Anr.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Sudhir Gupta, Senior Advocate with Ms. Sukriti Kasliwal Advocate & Mr. Umang Gupta Advocate.

For Respondent(s) : Mr. S.S. Raghav, Additional Advocate.

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

17/10/2022

Matter be listed in the first week of November, 2022.

Interim order to continue.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),J

Sanjay Kumawat-52

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