Pushpa Songara W/O Chandra Kumar ... vs Income Tax Officer
2022 Latest Caselaw 6726 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       D.B. Civil Writ Petition No. 13032/2022

                                   Pushpa Songara
                                                                                                           ----Petitioner
                                                                           Versus
                                   Income Tax Officer & Anr.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Daksh Pareek Advocate on behalf of Mr. Shashank Agarwal Advocate. For Respondent(s) : Mr. Anuroop Singhi Advocate with Mr. N.S. Bhati Advocate.

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

17/10/2022

Matter be listed in the second week of November, 2022 for

consideration on stay application.

In the meantime, reply be filed.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),J

Sanjay Kumawat-53

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