R. Paul (Renold Paul) S/O Late Shri ... vs C.M. Malviya S/O Late Shri A.S. ...
2022 Latest Caselaw 6711 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                S.B. Civil Revision Petition No. 24/2020

                                   R. Paul (Renold Paul) S/o Late Shri G. Paul
                                                                                                      ----Petitioner
                                                                      Versus
                                   C.m. Malviya S/o Late Shri A.s. Malviya & Anr.
                                                                                                   ----Respondents

For Petitioner(s) : Mr. G P Sharma with Mr. M.C. Gupta For Respondent(s) : Mr. Dinesh Kumar Jain Mr. Lokesh Kumar Sharma Mr. Vishnu Shankar Badaya

HON'BLE MR. JUSTICE SUDESH BANSAL Order 17/10/2022

During course of dictation of judgment of this revision

petition, it has transpired that respondent No.2-landlord-United

Church of Northern India Trust Association also instituted one Civil

Suit No.1568/2015 and against the order dated 02.02.2018

passed in that civil suit one S.B. Civil Writ Petition No.6065/2018

was instituted before this Court. The writ petition has been

disposed of finally vide order dated 23.10.2018. The copy of order

dated 23.10.2018 is available on record of the trial court which

shows that parties were the same in that suit. What was the

subject matter of dispute in that suit and what are the facts of

that suit is also relevant factor to be taken into consideration.

Let the file of S.B. Civil Writ Petition No.6065/2018 be

tagged with the present revision petition and the same be listed

again on 20.10.2022 in "supplementary list".

(SUDESH BANSAL),J

SAURABH/90

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