Mahipal Singh S/O Amar Singh ... vs The State Of Rajasthan
2022 Latest Caselaw 6688 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                   D.B. Civil Special Appeal (Writ) No. 252/2021

                                       Mahipal Singh & Ors.
                                                                                                         ----Appellants
                                                                          Versus
                                       The State Of Rajasthan & Ors.
                                                                                                       ----Respondents

For Appellant(s) : Mr. Vigyan Shah Advocate with Mr. Akshit Gupta Advocate For Respondent(s) : Mr. Udit Sharma Advocate on behalf of Mr. Rajesh Maharishi, Additional Advocate General.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

14/10/2022

What is sought to be taken on record are the orders passed

by this court in various proceedings. Those orders shall be

considered at the time of hearing.

Matter be listed after six weeks.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-52

Powered by TCPDF (www.tcpdf.org)