Citation : 2022 Latest Caselaw 6667 Raj/2
Judgement Date : 14 October, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
1. D.B. Civil Writ Petition No. 15121/2022
Premchand Ratanlal Tater
----Petitioner
Versus
Deputy Commissioner Of Income Tax
----Respondent
2. D.B. Civil Writ Petition No. 15163/2022
Karishma Sunil Rupani
----Petitioner Versus Deputy Commissioner Of Income Tax
----Respondent
3. D.B. Civil Writ Petition No. 15164/2022
Gem Plaza Jewellery Manufacturing Company Private Limited
----Petitioner Versus Deputy Commissioner Of Income Tax
----Respondent
For Petitioner(s) : Mr. Sanjay Jhanwar, Senior Advocate with Mr. Prakul Khurana Advocate. For Respondent(s) : Mr. M.S. Singhvi Advocate with Mr. N.S. Bhati Advocate.
HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI
Judgment / Order
14/10/2022
Heard.
A copy of petition along with annexures has been supplied to
learned counsel for the respondent-Revenue.
Considering that certain issues of law including that of
jurisdiction are arising for consideration, learned counsel for the
(2 of 2) [CW-15121/2022]
respondent-Revenue may file reply on the issues of law arising in
this case on 19.10.2022.
Matters be listed on 19.10.2022 for consideration on
admission as well as stay.
Till the next date of hearing, final order shall not be passed.
(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ
Sanjay Kumawat-2,19 & 20
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