Citation : 2022 Latest Caselaw 6660 Raj/2
Judgement Date : 14 October, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Writ Miscellaneous Application No. 226/2022
In
S.B. Civil Writ Petition No.8665/2019
1. Managing Committee, Shri Pragya Mahavidyalaya,
Bijainagar, Ajmer, Through Its Secretary
2. Managing Committee, Shri Pragya Mahavidyalaya,
Bijainagar, Ajmer, Through Its Principal
----Petitioners
Versus
1. Dr. Chandra Prakash Gupta S/o Sh. Vasudev Gupta, Aged
About 51 Years, R/o 13, Prakash Colony, Near Bus Stand,
Bijyanagar, District Ajmer.
2. Director, College Education, Shiksha Sankul, J.l.n. Marg.
Jaipur.
----Respondents
Connected With S.B. Writ Miscellaneous Application No. 227/2022 In
S.B. Civil Writ Petition No.8843/2019
1. Managing Committee, Shri Pragya Mahavidyalaya, Bijainagar, Ajmer, Through Its Secretary.
2. Managing Committee, Shri Pragya Mahavidyalaya, Bijainagar, Ajmer, Through Its Principal
----Petitioners Versus
1. Mahendra Kumar Jain S/o Sh. Hansraj Jain, Aged About 52 Years, R/o Behind Shree Pragyaya Public School, Beawar Road, Bijainagar, Ajmer.
2. Director, College Education, Shiksha Sankul, J.l.n. Marg.
Jaipur.
----Respondents
S.B. Writ Miscellaneous Application No. 231/2022
(2 of 10) [WMAP-226/2022]
In
S.B. Civil Writ Petition No.8735/2019
1. Managing Committee, Shri Pragya Mahavidyalaya, Bijainagar, Ajmer, Through Its Secretary.
2. Managing Committee, Shri Pragya Mahavidyalaya, Bijainagar, Ajmer, Through Its Principal.
----Petitioners Versus
1. Prabal Pratap Singh Chauhan S/o Shree Kalyan Singh Chauhan, Aged About 61 Years, R/o 6-7, Paras Nath Colony, Near Zeera Factory, Baral Road, Bijainagar, Ajmer.
2. Director, College Education, Shiksha Sankul, J.l.n. Marg, Jaipur.
----Respondents
S.B. Writ Miscellaneous Application No. 232/2022
In
S.B. Civil Writ Petition No.8976/2019
1. Managing Committee, Shri Pragya Mahavidyalaya, Bijainagar, Ajmer, Through Its Secretary.
2. Managing Committee, Shri Pragya Mahavidyalaya, Bijainagar, Ajmer, Through Its Principal
----Petitioners Versus
1. Dr. Pradeep Kumar Sharma S/o Sh. Damodar Dayal Sharma, Aged About 62 Years, R/o Dholpur House, Saket Colony, Near 27 Miles Crossing, Bijainagar, Ajmer.
2. Director, College Education, Shiksha Sankul, J.l.n.
Marg, Jaipur.
----Respondents
S.B. Writ Miscellaneous Application No. 233/2022
In
(3 of 10) [WMAP-226/2022]
S.B. Civil Writ Petition No.8797/2019
Managing Committee, Shri Pragya Mahavidyalaya, Bijainagar, Ajmer, Through Its Secretary.
----Petitioner Versus
1. Dr. Shyam Sunder Agarwal S/o Late Sh. Amar Chand Agarwal, Aged About 65 Years, R/o 30, Arpan, Mahaveer Colony, Bijainagar, District Ajmer.
2. Director, College Education, Shiksha Sankul, J.l.n.
Marg, Jaipur.
----Respondents
S.B. Writ Miscellaneous Application No. 234/2022
In
S.B. Civil Writ Petition No.8736/2019
1. Managing Committee, Shri Pragya Mahavidyalaya, Bijainagar, Ajmer, Through Its Secretary.
2. Managing Committee, Shri Pragya Mahavidyalaya, Bijainagar, Ajmer, Through Its Principal
----Petitioners Versus
1. Sualal Keer, S/o Sh. Ramraj Keer, Aged About 66 Years, R/o Village Devliyakala, Keer Mohalla, Tehsil Bhinay, District- Ajmer
2. Director, College Education, Shiksha Sankul, J.l.n.
Marg, Jaipur.
----Respondents
S.B. Writ Miscellaneous Application No. 235/2022
In
S.B. Civil Writ Petition No.8973/2019
1. Managing Committee, Shri Pragya Mahavidyalaya, Bijainagar, Ajmer, Through Its Secretary.
2. Managing Committee, Shri Pragya Mahavidyalaya, Bijainagar, Ajmer, Through Its Principal.
(4 of 10) [WMAP-226/2022]
----Petitioners
Versus
1. Dr. Shobha Mathur W/o Sh. Mithlesh Narain Mathur, Aged About 57 Years, R/o 4-B, Anand Nagar, District Ajmer.
2. Director, College Education, Shiksha Sankul, J.l.n.
Marg, Jaipur.
----Respondents
S.B. Writ Miscellaneous Application No. 236/2022
In
S.B. Civil Writ Petition No.9187/2019
1. Managing Committee, Shri Pragya Mahavidyalaya, Bijainagar, Ajmer, Through Its Secretary
2. Managing Committee, Shri Pragya Mahavidyalaya, Bijainagar, Ajmer, Through Its Principal
----Petitioners Versus
1. Banshilal Hada S/o Sh. Bhuralal Hada, Aged About 61 Years, R/o Nadi Mohalla, Tehsil Bijaynagar, Ajmer.
2. Director, College Education, Shiksha Sankul, J.l.n.
Marg, Jaipur.
----Respondents
S.B. Writ Miscellaneous Application No. 237/2022
In
S.B. Civil Writ Petition No.8853/2019
1. Managing Committee, Shri Pragya Mahavidyalaya, Bijainagar, Ajmer, Through Its Secretary
2. Managing Committee, Shri Pragya Mahavidyalaya, Bijainagar, Ajmer, Through Its Principal
----Petitioners Versus
1. Suresh Chandra Jain, Through Legal Heirs
2. Smt. Madhu Jain W/o Late Sh. Suresh Chand Jain, R/o
(5 of 10) [WMAP-226/2022]
House No. 11, Gali No. 03, Moti Vihar, Pancholi Crossing, Ram Nagar, Ajmer (Rajasthan)
3. Smt. Aashika W/o Sh. Sandeep Kothari (Daughter), R/o House No. 11, Gali No. 03, Moti Vihar, Pancholi Crossing, Ram Nagar, Ajmer (Rajasthan)
4. Vikas Jain S/o Late Sh. Suresh Chand Jain, R/o House No. 11, Gali No. 03, Moti Vihar, Pancholi Crossing, Ram Nagar, Ajmer (Rajasthan)
5. Sejal D/o Late Sh. Suresh Chand Jain, R/o House No. 11, Gali No. 03, Moti Vihar, Pancholi Crossing, Ram Nagar, Ajmer (Rajasthan).
6. Director, College Education, Shiksha Sankul, J.l.n.
Marg, Jaipur.
----Respondents
S.B. Writ Miscellaneous Application No. 238/2022
In
S.B. Civil Writ Petition No.8760/2019
1. Managing Committee, Shri Pragya Mahavidyalaya, Bijainagar, Ajmer, Through Its Secretary
2. Managing Committee, Shri Pragya Mahavidyalaya, Bijainagar, Ajmer, Through Its Principal
----Petitioners Versus
1. Udai Singh Gehlot S/o Sh. Ratan Lal Gehlot, Aged About 61 Years, R/o Dhola Bhata, Baba Ramdev Mandir Ke Pass, Gehlot Ka Kua, Ajmer.
2. Director, College Education, Shiksha Sankul, J.l.n.
Marg, Jaipur.
----Respondents
S.B. Writ Miscellaneous Application No. 239/2022
In
S.B. Civil Writ Petition No.8792/2019
1. Managing Committee, Shri Pragya Mahavidyalaya, Bijainagar, Ajmer, Through Its Secretary
(6 of 10) [WMAP-226/2022]
2. Managing Committee, Shri Pragya Mahavidyalaya, Bijainagar, Ajmer, Through Its Principal
----Petitioners Versus
1. Guman Mal Jain S/o Sh. Tejmal Jain, Aged About 61 Years, R/o Sastri Colony, Power House Ke Samne, Bijainagar, Ajmer.
2. Director, College Education, Shiksha Sankul, J.l.n.
Marg, Jaipur.
----Respondents
S.B. Writ Miscellaneous Application No. 240/2022
In
S.B. Civil Writ Petition No.8737/2019
1. Managing Committee, Shri Pragya Mahavidyalaya, Bijainagar, Ajmer, Through Its Secretary
2. Managing Committee, Shri Pragya Mahavidyalaya, Bijainagar, Ajmer, Through Its Principal
----Petitioners Versus
1. Dr. Dungar Chand Jain S/o Sh. Kan Mal Mootha, Aged About 58 Years, R/o 38, Shiv Nagar, Darbar Colony, Bijaynagar, Ajmer.
2. Director, College Education, Shiksha Sankul, J.l.n.
Marg, Jaipur.
----Respondents
S.B. Writ Miscellaneous Application No. 241/2022
In
S.B. Civil Writ Petition No.8739/2019
1. Managing Committee, Shri Pragya Mahavidyalaya, Bijainagar, Ajmer, Through Its Secretary
2. Managing Committee, Shri Pragya Mahavidyalaya, Bijainagar, Ajmer, Through Its Principal
----Petitioners
(7 of 10) [WMAP-226/2022]
Versus
1. Dilip Kumar Talesara S/o Sh. Hamir Singh Talesara, Aged About 62 Years, R/o New Light Colony, Bijainagar, Ajmer.
2. Director, College Education, Shiksha Sankul, J.l.n.
Marg, Jaipur.
3. State Of Rajasthan, Through Secretary, Department Of Education, Secretariat, Jaipur.
----Respondents
S.B. Writ Miscellaneous Application No. 242/2022
In
S.B. Civil Writ Petition No.8746/2019
1. Managing Committee, Shri Pragya Mahavidyalaya, Bijainagar, Ajmer, Through Its Secretary
2. Managing Committee, Shri Pragya Mahavidyalaya, Bijainagar, Ajmer, Through Its Principal
----Petitioners Versus
1. Nathu Singh Chundawat S/o Late Sh. Mool Singh Chundawat, Aged About 65 Years, R/o Village Post Falamata, Tehsil Hoorda, District - Bhilwara.
2. Director, College Education, Shiksha Sankul, J.l.n.
Marg, Jaipur.
----Respondents
S.B. Writ Miscellaneous Application No. 243/2022
In
S.B. Civil Writ Petition No.8670/2019
1. Managing Committee, Shri Pragya Mahavidyalaya, Bijainagar, Ajmer, Through Its Secretary
2. Managing Committee, Shri Pragya Mahavidyalaya, Bijainagar, Ajmer, Through Its Principal.
----Petitioners
Versus
(8 of 10) [WMAP-226/2022]
1. Naresh Kumar Agarwal S/o Sh. Mohan Lal Agrwal, Aged About 52 Years, R/o 105/103, Chhatrapati Marg, Vijay Path, Mansarovar, Jaipur.
2. Director, College Education, Shiksha Sankul, J.l.n.
Marg, Jaipur.
----Respondents
S.B. Writ Miscellaneous Application No. 224/2022
In
S.B. Civil Writ Petition No.8738/2019
1. Managing Committee, Shri Pragya Mahavidyalaya, Bijainagar, Ajmer, Through Its Secretary
2. Managing Committee, Shri Pragya Mahavidyalaya Bijainagar, Ajmer, Through Its Principal
----Petitioners Versus
1. Vivek Bhardwaj S/o Late Sh. M.b. Bhardwaj, Aged About 42 Years, R/o Shree D.c. Jain Darbar Colony, Bijaynagar, District Ajmer.
2. Director, College Education, Shiksha Sankul, J.l.n. Marg, Jaipur.
----Respondents
S.B. Writ Miscellaneous Application No. 225/2022
In
S.B. Civil Writ Petition No.8855/2019
1. Managing Committee, Shri Pragya Mahavidyalaya, Bijainagar, Ajmer, Through Its Secretary
2. Managing Committee, Shri Pragya Mahavidyalaya, Bijainagar, Ajmer, Through Its Principal
----Petitioners Versus
1. Suresh Prakash Yadav S/o Sh. Ramnath Yadav, Aged About 50 Years, R/o Darbar Colony, Bijaynagar, Distt- Ajmer.
(9 of 10) [WMAP-226/2022]
2. Director, College Education, Shiksha Sankul, J.l.n.
Marg. Jaipur.
----Respondents
S.B. Writ Miscellaneous Application No. 247/2022
In
S.B. Civil Writ Petition No.8663/2019
1. Managing Committee, Shri Pragya Mahavidyalaya, Bijainagar, Ajmer, Through Its Secretary
2. Managing Committee, Shri Pragya Mahavidyalaya, Bijainagar, Ajmer, Through Its Principal
----Petitioners Versus
1. Ramkishan Keer, S/o Sh. Ramji Keer, Aged About 58 Years, R/o Devliyakala, Keer Mohalla, Tehsil- Bhinay, District- Ajmer.
2. Director, College Education, Shiksha Sankul, Jln Marg, Jaipur.
----Respondents
For Petitioner(s) : Mr. Vivek Dangi with Mr. Hitesh Jatawat For Respondent(s) : Mr. Rakesh Sharma
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Order
14/10/2022
Since, the issue involved in these miscellaneous applications
is common, they are being tagged.
These writ miscellaneous applications, which have been filed
for modification of the order dated 17.02.2022 passed in
respective writ petitions qua the directions regarding payment of
gratuity, are being disposed of on the request and with the
(10 of 10) [WMAP-226/2022]
consent of learned counsels for the respective contesting parties in
following term:-
"(i) the judgment passed by learned Rajasthan Non-Government Educational Institutions Tribunal, Jaipur in respective writ petitions qua the petitioner-institution shall remain subject to decision of the Hon'ble Apex Court of India in SLP No.19901/2019; Managing Committee K.D. Jain Shikshan Parishad Madanganj Kishangarh & Anr. Vs. Shivji Ram Kumawat & Anr., insofar as payment of gratuity is concerned."
(MAHENDAR KUMAR GOYAL),J
Manish/35-36, 37-49 & c-1-3
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