Smt. Lalita Sharma W/O Shri ... vs Aastha Buildhome Developers Pvt. ...
2022 Latest Caselaw 6646 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Arbitration Application No. 3/2021

                                   Smt. Lalita Sharma W/o Shri Satyanarayan Sharma,
                                                                                                     ----Petitioner
                                                                      Versus
                                   Aastha Buildhome Developers Pvt. Ltd. and Ors.
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Nitesh Pareek For Respondent(s) : Ms. Ishita Rawat for Mr. Gunjan Pathak for Respondent No.1

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

13/10/2022

Counsel for the applicant seeks time to file rejoinder.

Time sought for is granted.

Let the matter be listed on 03.11.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /12

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