Akshay Verma Son Of Late Shri ... vs Late Smt. Sita Devi Verma Wife Of ...
2022 Latest Caselaw 6644 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 104/2022

                                   Akshay Verma Son Of Late Shri Dinesh Kumar Verma,
                                                                                                     ----Petitioner
                                                                      Versus
                                   Late Smt. Sita Devi Verma Wife Of Late Shri Bhim Singh Verma
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Harshit Mittal For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

13/10/2022

Issue notice to the respondent/s. Rule is made returnable

within six weeks.

List this matter on 14.12.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /2

Powered by TCPDF (www.tcpdf.org)