Citation : 2022 Latest Caselaw 6642 Raj/2
Judgement Date : 13 October, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Arbitration Application No. 2/2022
M/s Kishan Gopal Rungta Pvt. Ltd.
----Petitioner
Versus
Rays Power Experts Private Ltd.
----Respondent
For Petitioner(s) : None present For Respondent(s) :
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
13/10/2022
No one has put in appearance on behalf of the applicant.
List this matter after eight weeks.
(PANKAJ BHANDARI),J
ARTI SHARMA /1
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!