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Sanjay Bazaar Vyapar Mandal ... vs Principal Secretary Department ...
2022 Latest Caselaw 6616 Raj/2

Citation : 2022 Latest Caselaw 6616 Raj/2
Judgement Date : 12 October, 2022

Rajasthan High Court
Sanjay Bazaar Vyapar Mandal ... vs Principal Secretary Department ... on 12 October, 2022
Bench: Manindra Mohan Shrivastava, Vinod Kumar Bharwani
                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                          D.B. Civil Writ Petition No. 5728/2019

                                       Sanjay Bazaar Vyapar Mandal Samiti
                                                                                                             ----Petitioner
                                                                             Versus
                                       Principal Secretary Department Of Local Self & Ors.
                                                                                                          ----Respondents

For Petitioner(s) : Mr. Yogesh Kumar Tailor Advocate on behalf of Mr. Vimal Chand Chaudhary Advocate.

For Respondent(s) : Ms. Archana Advocate on behalf of Mr. Anil Mehta, Additional Advocate General.

Mr. Sanjay Joshi Advocate with Mr. Banvari Lal Saini Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

12/10/2022

A prayer for short adjournment has been made on behalf of

learned counsel for the petitioner.

Prayer is allowed.

Matter be listed after two weeks.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-29

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