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Bhupendra @ Bhanu vs State Of Rajasthan
2022 Latest Caselaw 12634 Raj

Citation : 2022 Latest Caselaw 12634 Raj
Judgement Date : 20 October, 2022

Rajasthan High Court - Jodhpur
Bhupendra @ Bhanu vs State Of Rajasthan on 20 October, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous IV the Bail Application No. 6643/2021

Bhupendra @ Bhanu S/o Rajkumar Ji Yadav, Aged About 21 Years, B/c Yadav , Niwasi Yadav Mohalla, Nathwara Distt. Rajsamand, Rajasthan.

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Ratish Bhatnagar For Respondent(s) : Mr. Arun Kumar, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/10/2022

Learned counsel for the petitioner has submitted that he

wants to withdraw this criminal misc. bail application.

Accordingly, this criminal misc. bail application is dismissed

as withdrawn.

(VIJAY BISHNOI),J 79-mohit/-

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