Bhala @ Balveer vs State Of Rajasthan
2022 Latest Caselaw 12633 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 8407/2022

Bhala @ Balveer S/o Lt. Kana Ram, Aged About 32 Years, R/o Nyolkhi, Tehsil Rawatsar, District Hanumangarh (Rajasthan) (At Present Lodged In District Jail, Hanumangarh)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. KR Saharan For Respondent(s) : Mr. Arun Kumar, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/10/2022

Learned counsel for the petitioner, without arguing on merits,

has submitted that he does not want to press this criminal misc.

bail application.

Accordingly, this criminal misc. bail application preferred by

the petitioner under Section 439 Cr.P.C. is dismissed as not

pressed.

(VIJAY BISHNOI),J Surabhii/107-

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