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Birla Cement Works vs State Of Rajasthan
2022 Latest Caselaw 12392 Raj

Citation : 2022 Latest Caselaw 12392 Raj
Judgement Date : 17 October, 2022

Rajasthan High Court - Jodhpur
Birla Cement Works vs State Of Rajasthan on 17 October, 2022
Bench: Vijay Bishnoi, Kuldeep Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 8332/2021

Devgarh Granite Mines Welfare Sansthan

----Petitioner Versus State Of Rajasthan

----Respondent Connected With D.B. Civil Writ Petition No. 8280/2021 Birla Cement Works

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Amit Vyas For Respondent(s) : Mr. Sandeep Shah, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment / Order

17/10/2022

At the request of both the parties, list along with DB Civil

Writ Petition No.4850/2020.

(KULDEEP MATHUR),J (VIJAY BISHNOI),J

Surabhii/59-60-

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