Lrs Of Omprakash vs Jagdish Prasad And Ors
2022 Latest Caselaw 12218 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR.

S.B. Civil Writ Petition No. 5870/2011

Lrs Of Omprakash

----Petitioner Versus Jagdish Prasad And Ors

----Respondent

For Petitioner(s) : Mr. Jaideep Singh Saluja.

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

11/10/2022

The petitioner has moved the present application inter alia

seeking extension of interim order by indicating that

notwithstanding the interim order dated 01.08.2011 passed by

this Court, the trial Court is proceeding with the matter in light of

judgment dated 28.03.2018 of Hon'ble Supreme Court in the case

of Asian Resurfacing of Road Pvt. Ltd. & Anr. V/s CBI.

Nobody is present on behalf of the respondent to oppose the

application.

For the reasons stated in the application, the same is

allowed.

The interim order dated 01.08.2011 passed by this Court is

extended till vacated or modified.

(VINIT KUMAR MATHUR),J 214-AnilSingh/-

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